Indian Penal Code, 1860

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Sections	Particulars
Chapter XX	Of Offences Relating To Marriage
495	Same offence with concealment of former marriage from person with whom subsequent marriage is contracted
Description	Whoever commits the offence defined in the last preceding section having concealed from the person with whom the subsequent marriage is contracted, the fact of the former marriage, shall be punished with imprisonment of either description for a term which may extend to ten years, and shall also be liable to fine.